Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Article 279A] [Constitution] Constitution Subarticle Article 279A(7) in Constitution of India (7)One-half of the total number of Members of the Goods and Services Tax Council shall constitute the quorum at its meetings.