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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(5) in Fees Payable For The Services Of Electrical Inspectors Or Any Officer Appointed To Assist The Electrical Inspectors

(5)Fee for the services of any Electrical Inspector or any officer appointed to assist the Electrical Inspector requisitioned by consumer or by a member of the public for purpose other than those specified in CIs. (1) to (4) shall be levied at the rates specified in Scales `J' to '0' of this Schedule and collected from the owner.