Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 1 in The Andhra Pradesh Fire and Emergency Operations and Levy of Fee Rules, 2006

1. Short title and extent:

(1)These rules shall be called the Andhra Pradesh Fire and Emergency Operations and Levy of Fee Rules, 2006.
(2)These rules shall extend to the whole of the State of Andhra Pradesh.