Rohit Kumar Dhiman vs . Pnb & Anr. on 23 April, 2022

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Rohit Kumar Dhiman Vs. PNB & Anr.

CWP No. 5637/2020

23.04.2022 Present: Mr. Amar Deep Singh, Advocate, for the petitioner.

Mr. Digvijay Singh Thakur, Advocate, vice counsel for the respondents.

CMP No. 4491/2022

hearing is allowed.

r to For the reasons stated in the application, early List for final hearing in the month of August, 2022. The application stands disposed of.

(Chander Bhusan Barowalia) Judge 23rd April, 2022 (raman) ::: Downloaded on - 25/04/2022 20:06:21 :::CIS

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