Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 104] [Entire Act] Union of India - Subsection Section 104(i) in The Medicinal And Toilet Preparations (Excise Duties) Rules, 1955 (i)after payment of duty in the first mentioned State in the manner laid down in rule 40 or rule 81, as the case may be or
