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State of Uttar Pradesh - Section

Section 6 in The U.P. Co-Operative and Panchayat Audit Service Rules, 1979

6. Reservation for Scheduled Castes/Scheduled Tribes and other categories of candidates.

- Reservation for the candidate belonging to the Scheduled Castes/Tribes and other categories shall be in accordance with the orders of the Government for reservation in force at the time of recruitment.