Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10A] [Entire Act] State of Tamilnadu - Subsection Section 10A(e) in Tamil Nadu Educational Rules (e)The pay of such teacher on re-employment will be so regulated that the pension together with the pay and allowances does not exceed the total emoluments drawn by the teacher at the time of retirement.