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[Cites 0, Cited by 0] [Section 46(7)] [Section 46] [Entire Act]

State of Punjab - Subsection

Section 46(7)(iv) in Punjab Urban Planning and Development Building Rules, 2018

(iv)The absorption pit shall be constructed in duplicate so that one pit can be put out of use for cleaning purpose and the capacity of the absorption pit shall be as approved by the competent authority.