Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of West Bengal - Subsection

Section 19(2) in The West Bengal Taxation Tribunal Act, 1987.

(2)Any order made by the State Government under sub-section (1) shall be laid, as soon as may be after such order is made, before the State Legislature.