Supreme Court - Daily Orders
Shobha Namdev Sonavane vs Samadhan Bajirao Sonvane on 13 October, 2023
Bench: Vikram Nath, Rajesh Bindal
ITEM NO.55 COURT NO.12 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 12440/2023
(Arising out of impugned final judgment and order dated 01-03-2023
in CRLA No. 132/2023 passed by the High Court Of Judicature at
Bombay at Aurangabad)
SHOBHA NAMDEV SONAVANE Petitioner(s)
VERSUS
SAMADHAN BAJIRAO SONVANE & ORS. Respondent(s)
(IA No. 190684/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT AND IA No. 190686/2023 - EXEMPTION FROM FILING O.T.)
Date : 13-10-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAM NATH
HON'BLE MR. JUSTICE RAJESH BINDAL
For Petitioner(s) Dr. R. R. Deshpande, AOR
Mr. Sudhir B Akhade, Adv.
Mr. Ajit B. Zodage, Adv.
Ms. Priyanka Deshpande, Adv.
Mr. Bhagwant Deshpande, Adv.
For Respondent(s) Dr. Ravindra Chingale, Adv.
Mr. Siddharth Dharmadhikari, Adv.
Mr. Aaditya Aniruddha Pande, AOR
Mr. Sourav Singh, Adv.
Mr. Aditya Krishna, Adv.
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter circulated by the learned counsel for the respondent(s), the matter stands adjourned for two weeks.
Signature Not Verified Digitally signed by Neetu Khajuria(NEETU KHAJURIA) (RANJANA SHAILEY) Date: 2023.10.13 17:01:22 IST Reason: ASTT. REGISTRAR-cum-PS COURT MASTER