Supreme Court - Daily Orders
T.R. Lokesh vs The State Of Karnataka on 30 November, 2022
Bench: V. Ramasubramanian, Bela M. Trivedi
ITEM NO.22 COURT NO.11 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 34534/2022
(Arising out of impugned final judgment and order dated 08-07-2022
in WA No. 124/2022 passed by the High Court of Karnataka at
Bengaluru)
T.R. LOKESH Petitioner(s)
VERSUS
THE STATE OF KARNATAKA & ORS. Respondent(s)
(IA No.175690/2022-CONDONATION OF DELAY IN FILING and IA
No.175691/2022-EXEMPTION FROM FILING O.T. )
Date : 30-11-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s) Mr. S.N. Bhat, Sr. Adv.
Mr. Tarun Kumar Thakur, Adv.
Mr. D. P. Chaturvedi, Adv.
Ms. Parvati Bhat, Adv.
Ms. Anuradha Mutatkar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
All pending applications stand disposed of.
(NEETA SAPRA) (MATHEW ABRAHAM) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by NEETA SAPRA Date: 2022.12.02 18:02:32 IST Reason: