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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(2) in The U.P. Lower Subordinate Forest Service Rules, 1980

(2)The Selection Committee shall scrutinise the applications and require the eligible candidates to appear in a written test.Note. - The syllabus and procedure for written test is given in Appendix B.