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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(b) in Gujarat Electricity Regulatory Commission (Fees, Fines and Charges) Regulations, 2005

(b)All fees, including late payment surcharge, if it is less than Rupees One lakh, the same may either be paid through electronic transfer or by 'Demand Draft' / 'payable at par' cheques / 'multi-city' cheques of Core Banking Solution (CBS) enabled banks, drawn in favour of the, "Gujarat Electricity Regulatory Commission", payable at Gandhinagar.