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Himachal Pradesh High Court

Paras Ram vs . State & Ors. on 27 September, 2024

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Paras Ram Vs. State & Ors.

.

CWP No. 8280/2024

27.09.2024 Present: None for the petitioner.

Mr. Y.P.S. Dhaulta, Mr. L.N. Sharma, Mr. Amandeep Sharma, Additional Advocates General with Ms. Leena Guleria and Mr. Sikander Bhushan, Deputy Advocates General, for respondent Nos.1 to 4.

Learned Deputy Advocate General seeks further time to comply with the order dated 14.08.2024.

Office reports that steps for the service of respondent No.5 have not been taken.

Needful be done within a period of two weeks. List thereafter.

In the meanwhile, reply, if any, on behalf of respondent Nos.1 to 4 be also filed.

Jyotsna Rewal Dua Judge 27th September, 2024 (rohit) ::: Downloaded on - 27/09/2024 20:41:54 :::CIS