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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Himachal Pradesh - Subsection

Section 28(1)(b) in Shoolini University of Biotechnology and Management Sciences (Establishment and Regulation) Act, 2009

(b)the courses of study to be laid down for the degrees, diplomas and certificates of the University;