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State of Uttar Pradesh - Section

Section 90 in Rules under the United Provinces Excise Act, 1910

90.

Assistant Excise Commissioner are empowered to issue detailed or special instructions where necessary to the Excise staff subordinate to them and shall keep a constant watch on the progress of work of Excise Inspectors through their daily diaries and registers and by the local verification of work shown by them as done. For this purpose, they shall inspect themselves as many licensed excise shops as possible and get into touch with local residents and Government officials. They shall inspect distelleries, bonded warehouses, wholesale depots and the accounts maintained therein, the registers, returns, etc. kept in the district offices and at tahsils and the premises, accounts and stock of Europeans firms holding Excise licences.