Bombay High Court
Navi Mumbai Municipal Corporation vs M/S. Disha Sonography Center And Ors on 13 February, 2026
Diksha Rane 16.1 ALP 149 2017.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
16 ALP/149/2017
NAVI MUMBAI MUNICIPAL CORPORATION
VS
M/S. ARCHANA MATERNITY HOME AND ORS
WITH
ALP/150/2017
NAVI MUMBAI MUNICIPAL CORPORATION
VS
M/S. DISHA SONOGRAPHY CENTER AND ORS
------------
Adv. Tejesh Dande a/w. Adv. Bharat Gadhavi, Adv. Parth Talekar for
applicant NMMC.
None for respondents.
------------
CORAM : RAJESH S. PATIL, J.
DATE : 13 FEBRUARY 2026.
P.C. :
1) None appears for the State, when the matters are called out.
2) Time to supply spare copies is further extended by two weeks.
3) Learned counsel for the applicant is permitted to file
compilation of the documents within a period of four weeks from today.
4) Stand over to 13/3/2026.
(Rajesh S. Patil, J.) 1 Signed by: Diksha Rane Designation: PS To Honourable Judge Date: 13/02/2026 19:39:26