Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 122P] [Entire Act] Union of India - Subsection Section 122P(xv) in The Drugs and Cosmetics Rules, 1945 (xv)The recipient blood banks shall not further transfer units obtained from another blood bank except to another blood storage centre or a patient.]
