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Union of India - Section

Section 6 in The Port Rules for the Port of Bombay

6.

Vessels moored within the port shall have their jib-booms rigged in, and shall, when ordered by the Deputy Conservator or any of his Assistants, strike their masts or yards Signals made from the Port Signal Station directing the striking of masts or yards shall be accepted as orders and be obeyed.Removal and Placing of Anchors, etc.