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[Cites 0, Cited by 0] [Section 51(2)] [Section 51] [Entire Act]

State of Madhya Pradesh - Subsection

Section 51(2)(ii) in The M.P. Accommodation Control Act, 1961

(ii)[ Notification No. 906-4287-lI-(3), dated 22nd February, 1968] [Published in MP Rajpatra, Part I, dated 8-3-1968, page 340.]. - In exercise of the powers conferred by sub-section (3) of Section 1 of the Madhya Pradesh Accommodation Control Act, 1961 (No. 41 of 1961), the State Government hereby appoint the 1st March, 1968, as the date on which the said Act shall come into force in Khetiya Municipal area of Sendhwa Tehsil, District Khargone (West Nimar).