Gujarat High Court
Uttar Gujarat Vij Company Ltd. vs Agahr Group Co.Op.Cotton Sale Ginning ... on 12 June, 2019
Author: Anant S. Dave
Bench: Anant S. Dave, Biren Vaishnav
C/LPA/214/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/LETTERS PATENT APPEAL NO. 214 of 2018
In R/SPECIAL CIVIL APPLICATION NO. 3331 of 2004
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2018
In R/LETTERS PATENT APPEAL NO. 214 of 2018
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UTTAR GUJARAT VIJ COMPANY LTD. & 1 other(s)
Versus
AGAHR GROUP CO.OP.COTTON SALE GINNING & PRESSING
SOC.LTD.
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Appearance:
MS LILU K BHAYA(1705) for the Appellant(s) No. 1,2
NOTICE SERVED(4) for the Respondent(s) No. 1
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CORAM: HONOURABLE THE ACTING CHIEF JUSTICE ANANT S. DAVE
and
HONOURABLE MR.JUSTICE BIREN VAISHNAV
Date : 12/06/2019
ORAL ORDER
(PER : HONOURABLE THE ACTING CHIEF JUSTICE ANANT S. DAVE) LETTERS PATENT APPEAL NO. 214 OF 2018:
Heard learned advocate for the appellants. Though served, no one appears on behalf of the opponent.
ADMIT.
CIVIL APPLICATION NO. 1 OF 2018:
Civil Application is disposed of by staying the implementation and operation of paras-7 and 8 of C.A.V. judgment dated 12.6.2017 passed by learned Single Judge Page 1 of 2 Downloaded on : Wed Jul 03 06:20:28 IST 2019 C/LPA/214/2018 ORDER in Special Civil Application No. 3331 of 2004 till final disposal of the letters patent appeal.
(ANANT S. DAVE, ACJ) (BIREN VAISHNAV, J) A.M. PIRZADA Page 2 of 2 Downloaded on : Wed Jul 03 06:20:28 IST 2019