Calcutta High Court (Appellete Side)
Reliance Industries Limited vs State Bank Of India & Ors on 11 March, 2015
Author: Harish Tandon
Bench: Harish Tandon
1
02 11.03.15 (Mentioned)
akd
C.O. 196 of 2014
Reliance Industries Limited.
Vs.
State Bank of India & Ors.
--------
Mr. Prabir Chandra Ghose.
... for the petitioner.
I am not inclined to take up this matter on my personal ground.
Let the matter be released from the list and be placed before the Hon'ble Chief Justice for necessary assignment.
(HARISH TANDON, J.) 2