Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Andhra Pradesh - Subsection Section 2(m) in The Andhra Pradesh Employment of Local Candidates in the Industries/Factories Act, 2019 (m)‘PPP’ means ‘A Public-Private Partnership and is a cooperative arrangement between two or more public and private sectors;
