Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 320] [Entire Act] State of Jharkhand - Subsection Section 320(f) in Jharkhand Municipal Act, 2011 (f)establish, furnish and maintain depots or stores for the sale of milk and other dairy produce from municipal and other dairies.