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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Uttar Pradesh - Subsection

Section 20(2)(l) in The U.P. Goshala Adhiniyam, 1964

(l)the form of and the particulars to be contained in a statement of account to be furnished under sub-section (5) of Section 10;