Bombay High Court
Fortpoint Automotive Private Limited ... vs The Investigation Officer,Bmc And Ors on 3 May, 2019
Author: K.K. Tated
Bench: K.K. Tated
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
FIRST APPEAL NO. 1604 OF 2016
Fortpoint Automotive Private Limited And Anr. ....Appellant
V/S
The Investigation Officer,bmc And Ors. ....Respondent
CORAM : K.K. TATED, J
DATE : 3rd May, 2019
P.C. :
Due to Paucity of time Stand over to 25/11/2019. Interim protection granted earlier and in force as on today, to continue till next date.
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