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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Uttar Pradesh - Subsection

Section 54(2)(a) in U.P Consolidation of Holdings Act, 1953

(a)the form of [notification] [Substituted by U.P. Act No. 8 of 1963.] [under sub-section (2) of Section 4] [Substituted, by U.P Act No. 12 of 1965 (w.e.f. 11.06.1965).];