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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Himachal Pradesh - Subsection

Section 47(3) in Atal Medical and Research University, Himachal Pradesh Act, 2017

(3)Every regulation made under this section, shall come into force on the date, specified by the Board of Management.Chapter-VII Affiliation of Colleges and Recognition of Institutions