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Union of India - Section

Section 24 in Companies (Winding Up) Rules, 2020

24. Application for leave to commence or continue suit or proceeding.

- An application under sub-section (1) of section 279 for leave of the Tribunal to commence or continue any suit or other legal proceeding by or against the company shall be made in Form WIN 15 upon notice to the Company Liquidator and the parties to the suit or proceeding sought to be commenced or continued.Reports By Company Liquidator Under Section 281