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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27(3) in The M.P. Vishesh Sashastra Bal Niyam, 1973

(3)If at the end of the period of trial, the Officiating Officer of the Special Armed Force is considered suitable for the service of the said Force he shall be confirmed in the service with effect from such date as may be specified in the order of confirmation.