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[Cites 0, Cited by 0] [Section 164(2)] [Section 164] [Entire Act]

State of West Bengal - Subsection

Section 164(2)(ii) in The Howrah Improvement Act, 1956

(ii)to assist the Chairman or any officer or servant of the Board reasonably demanding his aid for the lawful exercise of any power vesting in the Chairman or in such officer or servant under this Act or any such rule.