Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 12] [Entire Act] Union of India - Section Section 88C in The Income Tax Act, 1961 88C. Rebate of income-tax in case of women below sixty-five years. - [Omitted by the Finance Act, 2005 (18 of 2005), section 31 (w.e.f. 1-4-2006).]
