Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 94B(1)] [Section 94B] [Entire Act]

State of Karnataka - Subsection

Section 94B(1)(iii) in Karnataka Land Revenue Act, 1964

(iii)has continued to be in actual possession of such land on the date of commencement of the Karnataka Land Revenue (Amendment) Act, 1997: