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Patna High Court - Orders

Md. Babloo vs The State Of Bihar on 14 February, 2022

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                              CRIMINAL MISCELLANEOUS No.48343 of 2021
                       Arising Out of PS. Case No.-345 Year-2020 Thana- BALIYA District- Begusarai
                 ======================================================
                 MD. BABLOO & Ors.

                                                                                    ... ... Petitioner/s
                                                        Versus
                 The State of Bihar

                                                        ... ... Opposite Party/s
                 ======================================================
                 Appearance :
                 For the Petitioner/s     :        Mr.Braj Bhushan Poddar, Adv.
                 For the Opposite Party/s :        Mr.Anil Kumar Singh No. 1, APP
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE SANJEEV PRAKASH
                 SHARMA
                                       ORAL ORDER

3   14-02-2022

Heard the parties through video conferencing.

As prayed for by the learned counsel for the petitioners, through video conferencing, put up on 28 th of February, 2022.

(Sanjeev Prakash Sharma, J) Shamshad/-

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