Patna High Court - Orders
Md. Babloo vs The State Of Bihar on 14 February, 2022
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.48343 of 2021
Arising Out of PS. Case No.-345 Year-2020 Thana- BALIYA District- Begusarai
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MD. BABLOO & Ors.
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr.Braj Bhushan Poddar, Adv.
For the Opposite Party/s : Mr.Anil Kumar Singh No. 1, APP
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CORAM: HONOURABLE MR. JUSTICE SANJEEV PRAKASH
SHARMA
ORAL ORDER
3 14-02-2022Heard the parties through video conferencing.
As prayed for by the learned counsel for the petitioners, through video conferencing, put up on 28 th of February, 2022.
(Sanjeev Prakash Sharma, J) Shamshad/-
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