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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(2) in Chhattisgarh Private Placement Agencies (Regulation) Rules, 2014

(2)On receipt of the application the Controlling Authority or Authorized Officer may, for verification of the contents of the application, forward it to the Superintendent of Police of the concerned district where the agency intends to commence its activities and make such inquiry as he considers necessary for verification of particulars of the applicant.