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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(4) in The Orissa Marine Fishing Regulation Rules, 1983

(4)The Authorised Officer shall mention, in the record clearly the, date of renewal and the period for which the licence fee is paid under Rule 9 against each of the fishing vessel with his signature.