Section 6(4) in The Rajasthan Suits Valuation Act, 1958
(4)The provisions of this section with respect to an appellate court shall, so far as they can be made applicable, apply to a court exercising revisional jurisdiction under section 115 of the Code of Civil Procedure, 1908 (Central Act 5 of 1908) or under any other enactment for the time being in force.
