Supreme Court - Daily Orders
M. Lakshmi Ammal (Dead By Lr) N. Indirani ... vs Executive Engineer, Tamil Nadu Housing ... on 25 April, 2017
Bench: Arun Mishra, Adarsh Kumar Goel
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C)D NO.35145 OF 2016
IN
SPECIAL LEAVE PETITION(C) NO.8690 OF 2015
M. LAKSHMI AMMAL (DEAD BY LR) N. INDIRANI
(SOLE LEGAL REPRESENTATIVE) Petitioner(s)
VERSUS
EXECUTIVE ENGINEER, TAMIL NADU HOUSING
BOARD AND ORS. Respondent(s)
O R D E R
In this review petition, the petitioner has challenged the order of this Court dated 19.09.2016, whereby the above mentioned Special Leave Petition was dismissed.
Having carefully gone through the review petition, the order under challenge and the papers annexed therewith, we are satisfied that there is no error apparent on the face of the record, warranting reconsideration of the order impugned.
The review petition is, accordingly, dismissed. As a sequel to the dismissal of the review petition, pending applications stand disposed of.
....................J. Signature Not Verified (ARUN MISHRA) Digitally signed by HEMALATHA MOHAN Date: 2017.04.28 18:19:05 IST Reason: ....................J. (ADARSH KUMAR GOEL) NEW DELHI;
APRIL 25, 2017
CHAMBER MATTER SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) D 35145/2016 In SLP(C) No. 8690/2015
M. LAKSHMI AMMAL (DEAD BY LR) N. INDIRANI (SOLE LEGAL REPRESENTATIVE) Petitioner(s) VERSUS EXECUTIVE ENGINEER, TAMIL NADU HOUSING BOARD AND ORS. Respondent(s) (with appln. (s) for permission to file review petition and bring on record the legal heirs and office report) Date : 25/04/2017 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA HON'BLE MR. JUSTICE ADARSH KUMAR GOEL By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed in terms of the signed order.
(B.Parvathi) (Tapan Kr. Chakraborty)
Court Master Court Master
(Signed order is placed on the file)