Madras High Court
Erath Unikkat Tarwad Karnavan And ... vs Abdul Rahiman Alias Kunhutti And Ors. on 6 April, 1926
Equivalent citations: 97IND. CAS.941, (1926)51MLJ378, AIR 1926 MADRAS 1061
JUDGMENT
1. Mr. Menon for the respondent had this case posted again as he contended that the judgment had gone wrong. We have directed him to file a review petition if he is aggrieved by anything in the judgment.