Section 43(1)(d) in The Buildings And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Act, 1996

[Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(1)(d) in The Buildings And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Act, 1996

(d)seize or take copies of such register, record of wages or notices or portions thereof as he may consider relevant in respect of an offence under this Act which he has reason to believe has been committed by the employer; and

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Union of India - Subsection

Section 43(1)(d) in The Buildings And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Act, 1996