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Himachal Pradesh High Court

Nehar Singh & Others vs . State Of H.P And Others on 21 March, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Nehar Singh & others Vs. State of H.P and others CWP No.7912 of 2021 .

21.3.2022 Present: Mr. Daleep Singh Kaisth, Advocate for the petitioners.

Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Additional Advocate Generals and Mr. Yudhvir Thakur & Mr. Bhupinder Thakur, Deputy Advocate General for the respondents­State.

Reply be filed within three weeks. Interim to continue till next date.

List on 11.4.2022.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 21.3.2022 (mamta) ::: Downloaded on - 22/03/2022 20:11:34 :::CIS