Karnataka High Court
M/S Avco Traders Pvt Ltd vs Narayana Handlooms on 29 February, 2012
Author: B.Manohar
Bench: B.Manohar
2 - SRI. KAN. RATHNAIAH. TMM EINER FEENATE ewe WT WE ARIANA, THN UWUKE UF RAKRNAIAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COUR IN THE HIGH COURT OF KARNATAKA AT BANGALORE DATED THIS THE 29°H DAY OF FEBRUARY, 2012, BE x ans aa ee Dig oe ce Pe ae THE HON'BLE MR.JUSTICECRP.No.205/ 20
M/S. AVCO TRADERS PRIVATE I UIMITED, NO.A-22, SECTOR-65 pS NOIDA-201 307, : < UTTAR | 2ADESH, VING ITS REGD, OFFICE +L AT NOE- 286, GREATER K? AIEASH,. 7 NEW DELHI-110 GAB: me on REPRESE) NTED BY Irs MANAG ING DIRECTOR SRL VASANTH | HALL. .
NARKAYANA.HANDLOOMS, NO.14/ 1, SANJEEVAPPA LANE AVENUE ROAD CROSS, es a 3 IGALORE- 960 002.
REPRE SENTED BY ITS PROPRIETOR PEE ERE RE SE BB EERE ED ERIN ES BEGET Ba ell ol Ea OE SE WG Gr RUARIN ATA A PiiGsk COURT OF KARNATAICA, HIGH COUR isd CRP FILED UNDER SEC.18 OF SMALL CALISES COURT ACT, AGAINST THE JUDGMENT AND DECREE DATED 01.07.2010 PASSED IN 8.C.NO.1378/ 200%. ON THE FILE OF THE 8TH ADDL. SMALL CAUSES cc MEMBER, Motor Accident C iaims Tribunal, BANG: "I DECREEING THE SUIT FOR Bhcoveny OF MO} THIS CRP IS COMING ON FOR ORDERS"
THE COURT PASSED THE FX OLLOWING? The advocate apr revision petitioner dia miss the mo seeking | petition as not pressed.
2. The e memo 'Sled. by the advocate appearing for the revision pet tioner js placed o on record. ge: . a, 4 & ~ oe 7 ay 7 _ Accordingly, the revision petition is dismissed Renal ws