Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4] [Section 69(2)] [Section 69] [Entire Act]

Greater Bengaluru City Corporation -

Section 69(2)(h) in Bangalore Development Authority Act, 1976

(h)regulating the allotment or sale by auction of sites by the Authority;