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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Chattisgarh - Subsection

Section 9(1)(j) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(j)To file, if and when necessary, FIRs with the police and/or complaints with other appropriate authorities for action against illegal vendors and those that encourage it.