Section 6(1)(c) in The Customs Tariff (Determination of Origin of Products under the Duty Free Tariff Preference Scheme for Least Developed Countries) Rules, 2015

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Union of India - Subsection

Section 6(1)(c) in The Customs Tariff (Determination of Origin of Products under the Duty Free Tariff Preference Scheme for Least Developed Countries) Rules, 2015

(c)changes of packing and breaking up and assembly of consignments;