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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(1) in The Andhra Pradesh Panchayat Raj (Functions of Panchayat Secretary) Rules, 2002

(1)The Panchayat Secretary should necessarily stay within the Panchayat and failure to stay in the Panchayat would result in initiation of, disciplinary action which may likely to lead dismissal from service.