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[Cites 0, Cited by 0] [Section 73Y] [Entire Act]

State of Maharashtra - Subsection

Section 73Y(b) in Maharashtra Factories Rules, 1963

(b)readily accessible means of drenching with water for flooding. Workers or parts of body of workers who have been contaminated with hazardous and corrosive substance; and such means shall be as per the scale shown in the table below:-