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Punjab-Haryana High Court

Genesis Institute Of Dental Sciences ... vs State Of Punjab And Another on 27 November, 2012

Author: Surya Kant

Bench: Surya Kant

IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH


                                   CWP No. 5999 of 2011

                                   Date of decision: 27.11.2012


Genesis Institute of Dental Sciences and Research, Dental College and
Hospital


                                                     ..... Petitioner


                  Versus


State of Punjab and another

                                                     ..... Respondents



CORAM: HON'BLE MR. JUSTICE SURYA KANT
       HON'BLE MR.JUSTICE R.P. NAGRATH

PRESENT: Mr. Mrigank Sharma, Advocate for the petitioner.

            Mr. Jasmandeep Singh, Advocate for the respondent.

SURYA KANT, J. (ORAL)

For orders, see CWP No. 14251 of 2005, Babe Ke Ayurvedic Medical College Versus Baba Farid University of Health Sciences.

                                               ( SURYA KANT )
                                                   JUDGE



November 27, 2012                              ( R.P. NAGRATH )
rishu                                               JUDGE