Madhya Pradesh High Court
Ghanshyam Kushwaha vs The State Of Madhya Pradesh on 2 July, 2020
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 CRA-3270-2020 The High Court Of Madhya Pradesh CRA-3270-2020 (GHANSHYAM KUSHWAHA Vs THE STATE OF MADHYA PRADESH AND OTHERS) 2 Jabalpur, Dated : 02-07-2020 (through V.C.) Parties through their respective counsel. Learned counsel for the State submits that the case diary is not available.
List the matter in the next week.
(SUBODH ABHYANKAR) JUDGE vc Digitally signed by VARSHA CHOURASIYA Date: 2020.07.02 17:10:25 +05'30'