Madras High Court
E.N.Madeswaran vs M.Bharath on 25 March, 2026
Author: T.V.Thamilselvi
Bench: T.V.Thamilselvi
CRP No. 1716 of 2026
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 25-03-2026
CORAM
THE HONOURABLE MRS.JUSTICE T.V.THAMILSELVI
CRP No. 1716 of 2026
AND
CMP NO. 7882 OF 2026
1. E.N.Madeswaran
S/o. Late. Nachimuthu Gounder
Jammeen Elampalli Village and Post
Paramathi Velur Taluk Namakkal Dist.
and 2 Others
2. N.C.Thangavel
S/o. Late. Chinnappa Gounder D.No.
6/19, Kudi Street
E.Nallagoundampalayam Village
Jammeen Elampalli Post Paramathi
Velur Taluk Namakkal Dist. 637210
3. S.Selvaraj
S/o. Sellappan D.No. 6/90A, Kudi
Street Karattupalayam,
E.Nallagoundampalayam Village
Jammeen Elampalli Post Paramathi
Velur Taluk Namakkal Dist.
Petitioner(s)
Vs
1. M.Bharath
S/o. Muthusamy D. No. 3/114-A,
Padukai Kaudu Jammeen Elampalli
Post Paramathi Velur Taluk Namakkal
Dist. 637210
2.A.Balasubramaniam
S/o. Annamalai D.No. 1/81, Kudi Street
Jammeen Elampalli Post Paramathi
Velur Taluk Namakkal Dist. 637210
https://www.mhc.tn.gov.in/judis
CRP No. 1716 of 2026
3.M.Pongiyannan
S/o. Marappa Gounder D.No. 3/6, Aari
Kaudu Jammeen Elampalli Post
Paramathi Velur Taluk Namakkal Dist.
637210
4.P.Devimani
S/o. Palaniyappan D.No. 3/29,
Kakkavetti Thottam Jammeen
Elampalli Post Paramathi Velur Taluk
Namakkal Dist. 637210
5.K.Gunasekaran
S/o. Kottaiyappan D.No. 3/10,
Kakkavetti Thottam Jammeen
Elampalli Post Paramathi Velur Taluk
Namakkal Dist. 637210
6.The Fit Person
Arulmigu, Mahamariyamman Temple
Jammeen Elampalli Post Paramathi
Velur Taluk Namakkal Dist. 637210
Office at The Executive Officer
Arulmigu Prasanna
Venkatramanaswamy Temple
Pandamangalam Village Paramathi
Velur Taluk Namakkal Dist.
Respondent(s)
CRP No. 1716 of 2026
PRAYER
To set aside the order of dismissal in IA No. 48 of 2025 in OA No. 20 of 2024
dated 19.01.2026 passed by the Regional Joint Commissioner Hindu Religious
and Charitable Endowments, Erode.
CRP No. 1716 of 2026
For Petitioner(s): MR.Ma.P.Thangavel
For Respondent(s):
https://www.mhc.tn.gov.in/judis
CRP No. 1716 of 2026
ORDER
Heard the submission of the learned counsel for the petitioner.
2. Admit. Issue notice to the respondents returnable by 17.04.2026.
Private notice is also permitted. Post the matter on 17.04.2026, till then, OA No. 20 of 2024 pending on the file of the Regional Joint Commissioner Hindu Religious and Charitable Endowments, Erode, is ordered to be stayed.
25-03-2026 pbl Index:Yes/No Speaking/Non-speaking order Internet:Yes Neutral Citation:Yes/No To The Regional Joint Commissioner Hindu Religious and Charitable Endowments, Erode.
https://www.mhc.tn.gov.in/judis CRP No. 1716 of 2026 T.V.THAMILSELVI J.
pbl CRP No. 1716 of 2026 AND CMP NO. 7882 OF 2026 25-03-2026 https://www.mhc.tn.gov.in/judis